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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(14) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(14)The Pension Branch (Aided Schools) of the office of the Director shall maintain district-wise Pension Payment Orders register showing therein a complete particulars of the employees in whose favour Pension Payment Orders are issued and the accounts of payment of pension/family pension.