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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(h) in Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2019

(h)"Goods and Services Tax Act" means the Maharashtra Goods and Services Tax Act, 2017 (Maharashtra XLIII of 2017);