Delhi High Court - Orders
Pavan Sachdeva vs Central Public Information Officer ... on 16 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~38 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7217/2015 & CM APPL.3362/2022
PAVAN SACHDEVA ..... Petitioner
Through: Mr. Pavan Sachdeva, Petitioner in
person. (9871000014).
versus
CENTRAL PUBLIC INFORMATION OFFICER (HUDCO) AND
ORS. ..... Respondents
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
& Mr. Nikhil Purohit, Advocates.
39 WITH
+ W.P.(C) 7577/2015
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION
OFFICER AND ORS. ..... Respondents
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
& Mr. Nikhil Purohit, Advocates
40 AND
+ W.P.(C) 7645/2015
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION s
OFFICER AND ORS. ..... Respondent
Through: Mr. Rohit Sharma, Mr. Ashok Kumar
& Mr. Nikhil Purohit, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.01.2023
1. This hearing has been done through hybrid mode.
2. List these matters for hearing on 17th May, 2023.
PRATHIBA M. SINGH, J.
JANUARY 16, 2023/Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:19.01.2023 12:15:41