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Kerala High Court

Adarsh A.G vs The Special Devaswom Commissioner on 2 November, 2021

Author: Anil K. Narendran

Bench: Anil K.Narendran

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943

                              DBP NO. 50 OF 2020

IN THE MATTER OF COCHIN DEVASWOM BOARD - CDB REPORT NO.38/2020 IN COMPLAINT
NOS.246/2019 TO 284/2019 - MATTER RELATED TO THE APPOINTMENT AS KAZHAKOM FROM
THE RANK LIST PUBLISHED BY THE KERALA DEVASWOM RECRUITMENT BOARD - SAME MATTER
PENDING AS WRIT PETITION IN THIS HONOURABLE COURT REGISTERED AS
WP(C)NO.4988/2019 - SUO MOTU PROCEEDINGS INITIATED - REG:

                                   -------------

  PETITIONERS:

   1.   SHRI.ADARSH A.G.,

        SCREENA, VILAIKKADU, MADAVOOR P.O., PALLIKKAL,

        THIRUVANANTHAPURAM - 695 602.

   2.   SHRI.AJITH KRISHNAN K.S.,

        KIZHAKKUMKARA PUTHENVEEDU, THENGUMKODE K.T. KUNNU P.O.,

        KOLLAM, THIRUVANANTHAPURAM - 695 608.

   3.   SHRI.AKHILRAJ S.,

        KODAKULANGARA, PADINJATTATHIL, MENAMPALLY,

        MUKUNDAPURAM, P.O.CHAVARA - 691 585.

   4.   SHRI.BINU M.R.,

        MANKEESHAPPADY, AYMANAM P.O., KOTTAYAM - 686 015.

   5.   SHRI.BINU CHANDRAN B.L.,

        PANDARAVILA VEEDU, THENGUMKODU, K.T.KUNNU P.O.,

        KALLARA, THIRUVANANTHAPURAM - 695 608.

   6.   SHRI.BIJU K.,

        KOTTOOR HOUSE, KODAKKAD, OLAT P.O., KASARAGOD - 671 310.
 7.    SHRI.GOKUL J.M.,

      SUKESINI SADANAM, KIDAYARAKONAM, VENPAKAL P.O.,

      THIRUVANANTHAPURAM - 695 123.

8.    SHRI.GOPU M.P.,

      KIZHAKKEVEEDU, TC.18/1292(2), ARAMADA P.O.,

      THRUKKANNAPURAM, THIRUVANANTHAPURAM - 695 032.

9.    SHRI.HARIKRISHNAN C.V.,

      LAKSHMI NIVAS, PORUVAZHI (NADUVIL),

      CHATHAKKULAM P.O.-690 520.

10.   SHRI.MAHESH M.,

      PUTHENVEETTIL THAZHATHIL, MUTTOM P.O., THUMPAMON,

      PATHANAMTHITTA - 689 502.

11.   SHRI.NITHINKUMAR S.,

      THEKKEVILA VEEDU, CHILAMPIL - 695 305.

12.   SHRI.NIKHIL S.P.,

      SANKARAMANGALAM, THAMALLAKKAL P.O., HARIPPADU,

      ALAPPUZHA - 690 548.

13.   SHRI.PATHMALAL P.,

      PUTHANVEEDU, KOZHIKKODU, S.V. MARKET P.O.,

      KARUNAGAPPALLY - 690 573.

14.   SHRI.PRAVEENKUMAR S.,

      KANNANUNNI, KARIMCHEMPANADU, KADAMPARA, POOZHANADU P.O.,

      KATTAKKADA, THIRUVANANTHAPRUAM - 695 125.

15.   SHRI.REMESH R.,

      RAJESH BHAVANAM, MARANADU P.O., EZHUKONE,

      KOLLAM - 691 505.
 16.   SHRI.RANJITH R.,

      KAILAS, MUTHUKATTUKARA, NOORANADU P.O.,

      ALAPPUZHA DISTRICT - 690 504.

17.   SHRI.SUJITH S.,

      KILITHATTIL VEEDU, VATTAYAM, VELLUMANNADI P.O.,

      THIRUVANANTHAPURAM - 695 607.

18.   SHRI.SIVAKUMAR S.R.,

      KURUNTHANKUDI VEEDU, AYYAPPA NAGAR, KARALI,

      PARASSALA P.O., THIRUVANANTHAPURAM.

19.   SHRI.SUNILKUMAR K.,

      ALUMVILA PADITTATHIL, SANDHOSH BHAVANAM, KARIMULAKKAL,

      KOMALLUR P.O., ALAPPUZHA - 690 505.

20.   SHRI.SREEJITH MOHAN

      GOPALA NIVAS, MEKKOLLA DHANUVACHAPURAM P.O.,

21.   SHRI.SREERAJ M.,

      SREENILAYAM, PANKONAM, MUKHATHALA P.O., KOLLAM - 691 577.

22.   SHRI.SREERAJ U.P,.

      KANNAMBALLIL MADOM, EEZHAKKADAVU POST, MAVELIKKARA,

      ALAPPUZHA - 690 104.

23.   SHRI.VARUN GOVIND K.,

      MADATHIPARAMBU HOUSE, RAMAVARMAPURAM P.O.,

      THRISSUR VILLADAM, PIN - 680 631.

24.   SHRI.VISHNU ARAVIND A.,

      C.S. BHAVAN, KOOTTAPPARA, NEYYATTINKARA P.O.,

      THIRUVANANTHAPURAM - 695 121.

25.   SHRI.VISHNU R.,

      JAYABHAVAN, THRIKKOVILVATTOM, MUKHATHALA P.O.,

      KOLLAM - 691 577.
 26.   SHRI.VIJEESH R.,

      VIJAYA BHAVANAM, KAREELAKKULANGARA P.O., KARUVATTUMKUZHI,

      ALAPPUZHA DISTRICT - 690 572.

27.   SHRI.ANOOP A.T.,

      ELAMPAKKATU HOUSE, THANKALAM, KOTHAMANGALAM P.O.,

      ERNAKULAM DISTRICT - 686 691.

28.   SHRI.BIJOY CHANDRASEKHARAN P.,

      VANALA PUTHANVEEDU, N.A.D. P.O., ALUVA - 683 563.

29.   SHRI.GOKUL A.R.,

      KAILASAM, KAMURAKKONAM, KONCHIRA P.O., VEMBAYAM - 695 615.

30.   SHRI.HARIKRISHNAN M.,

      MOHANA SADANAM, MALAYIL, VELIYAM P.O., KOTTARAKKARA,

      KOLLAM DISTRICT - 691 540.

31.   SHRI.PRAVEEN M.K.,

      MEETHALE KONOTH HOUSE, EAST KADIRUR, THALASSERY,

      KANNUR - 670 642.

32.   SHRI.PRAMOD A.P.,

      SREENILAYAM, KANNNGODU, VENJARAMOODU P.O.-695 607.

33.   SHRI.RAJKUMAR S.,

      CHEKKANIYKKAL VEEDU, PURAVOOR, CHIRAYINKEEZHU P.O.,

      THIRUVANANTHAPURAM DIST., PIN - 695 304.

34.   SHRI.RAJANEESH R.,

      RADHA MANDIRAM, VELIYANNOOR P.O., THIRUVANANTHAPURAM-695 543.

35.   SHRI.ROTHISH G.,

      KUTTUCHAL VEEDU, MUDAKKAL P.O. - 695 103.

36.   SHRI.SUNILKUMAR S.,

      S.S. NIVAS, ULIYAKKOVIL P.O., KOLLAM - 691 019.
 37.    SHRI.VISHNU DAS V.M.,

       VATTATHUPARAMBIL, KOTTANELLOORE P.O., VELAYANAD - 680 662.

38.    SHRI.VAISAKHMOHAN M.,

       VAISAKH BHAVAN, AAZHIMALA, PULINKUDY, MULLOOR P.O.,

       THIRUVANANTHAPURAM - 695 521.

39.    SHRI.VINOD R.,

       THIRUPPATHY BHAVAN, KUMUKUMCHERY, AAVANEESWARAM P.O.,

       KOLLAM - 691 508.

RESPONDENTS :

1.     THE SPECIAL DEVASWOM COMMISSIONER

       COCHIN DEVASWOM BOARD, THRISSUR.

2.     THE SECRETARY

       COCHIN DEVASWOM BOARD, THRISSUR



       BY SRI.K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD

       BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN


      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON

02/11/2021, UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED

14/09/2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
                      ANIL K. NARENDRAN & P. G. AJITHKUMAR, JJ.
             ----------------------------------------------------------------------
             DBP No.50 of 2020, W.P.(C) Nos.4988 of 2019 & 21442 of 2021
             ----------------------------------------------------------------------
                       Dated this the 2nd day of November, 2021

                                          ORDER

Anil K. Narendran, J.

Registry to incorporate the statement filed by the learned Standing Counsel for Cochin Devaswom Board.

The learned counsel for the petitioners seeks time to file reply affidavit.

Since the validity of Ext.P1 Rank list in W.P.(C)No.4988 of 2019, will expire by 13.11.2021, list on 08.11.2021.

Sd/-

ANIL K. NARENDRAN, Judge Sd/-

P. G. AJITHKUMAR, Judge MIN 02-11-2021 /True Copy/ Assistant Registrar