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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(d) in Arunachal Pradesh University Act, 2012

(d)the first Planning Board shall be constituted by the Chancellor in consultation with the University Grants Commission and its members shall hold office for a term of three years. The Planning Board, with the Co-operation of such members as it may decide will exercise the powers of Academic Council, till such time the Academic Council is constituted :