Supreme Court - Daily Orders
Nagar Palika Parishad Baghpat vs Suresh Chand Jain on 9 November, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.8 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 15341/2022
(Arising out of impugned final judgment and order dated 20-11-2017
in SA No. 193/2001 passed by the High Court of Judicature at
Allahabad)
NAGAR PALIKA PARISHAD BAGHPAT & ORS. Petitioner(s)
VERSUS
SURESH CHAND JAIN & ORS. Respondent(s)
(With IA No.155006/2022-CONDONATION OF DELAY IN FILING and IA
No.155004/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.155009/2022-DELETING THE NAME OF
PETITIONER/RESPONDENT)
Date : 09-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Naresh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for deletion of respondent Nos. 7, 8 and 9 is not pressed. The application for deletion is dismissed.
The special leave petition is dismissed on the ground of delay and on merits.
(NIDHI AHUJA) (RENU KAPOOR) Signature Not Verified AR-cum-PS ASSISTANT REGISTRAR Digitally signed by Nidhi Ahuja Date: 2022.11.09 17:25:34 IST Reason: