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State of Rajasthan - Section

Section 2 in Rajasthan Schools (Regulation of Fee) Rules, 2017

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(a)"Act" Means the Rajasthan Schools (Regulation of Fee) Act, 2016, (Act No. 14 of 2016);
(b)"Form" means Form appended to these rules; and
(c)"Student" means student studying in first class to twelfth class.
(2)The words and expressions used but not defined in these rules shall have the same meanings as assigned to them in the Act.