Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2)(xi) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014 (xi)The State Committee shall give all clearances referred to it within a period of 30 days.