Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11 in The Calcutta Sports Act, 1955 11. Appointment of staff. - The Association, the Board and the Committee may appoint their respective staff in accordance with such rules as may be made by the State Government.
