Madhya Pradesh High Court
Smt. Bhagwati Pandey vs Sunil Yadav on 11 October, 2018
1 MCRC-41325-2018 The High Court Of Madhya Pradesh MCRC-41325-2018 (SMT. BHAGWATI PANDEY Vs SUNIL YADAV) 1 Jabalpur, Dated : 11-10-2018 Shri Gurdeep Singh Wadhwa, learned counsel for the applicant. Let, record of the trial Court be called for. List the case after four weeks.
(SUSHIL KUMAR PALO) JUDGE vkt Digitally signed by VINOD KUMAR TIWARI Date: 11/10/2018 19:29:14