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Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 28 June, 2022

Bench: G.S. Patel, Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
                     In
      INTERIM APPLICATION 854 OF 2022

 Tigaksha Metallics Pvt Ltd                  ....PETITIONER
            V/S
 Actis Consumer Grooming Products Limited ....RESPONDENT

And 9 Ors WITH INTERIM APPLICATION LODGING NO. 25193 OF 2021 In Commercial Appeal STAMP NO. 25175 OF 2021 Tigaksha Metallics Pvt Ltd ....PETITIONER V/S Actis Consumer Grooming Products Limited ....RESPONDENT And 9 Ors Mr Tushad Cooper, Sr Adv a/w Mr Ativ Patel, Ms Viloma Shah, Mr Darshit Dave, Mr Harshad Vyas i/b AVP Partners for Appellant Mr Ashish Kamat a/w Ms Trisha Sarkar, Mr Aditya Mehta i/b AZB and Partners for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 28th June, 2022




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  P.C. :

Due to paucity of time, stand over to 11-07-2022 @ 2.30pm for hearing.

Interim order, if any, to continue till then.

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