Allahabad High Court
Ram Babu Katiyar vs State Of U.P. & Another on 24 January, 2011
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 16797 of 2009 Petitioner :- Ram Babu Katiyar Respondent :- State Of U.P. & Another Petitioner Counsel :- L.M. Singh Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, list in the next cause list.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 24.1.2011 NS