Bombay High Court
Sanjay Shirke vs Vishal A. Jambhle And 4 Ors on 24 November, 2022
Bench: G.S. Patel, Sharmila U. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 33717 OF 2022
Sanjay Shirke ....PETITIONER
V/S
Vishal A. Jambhle And 4 Ors ....RESPONDENT
Mrs INDRAYANI MANDAR KOPARKAR for Petitioner Mr S B Gore, AGP for State / Respondent Mr Manoj Badgujar i/b Akshay Shinde for MMRDA / Res-3 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 24th November, 2022 P.C. :
At the request of learned counsel for the Respondent no-3, stand over to 25-11-2022 for Admission.
Ad-interim / interim relief, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 24/11/2022 ::: Downloaded on - 25/11/2022 16:55:02 :::