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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1)(iii) in The Gujarat Agricultural Pests and Diseases Act, 1980

(iii)prohibit or restrict the movement or removal of any plant, tree, soil or manure from one place to another within or outside such area; and