Section 244 in The Aircraft (Demolition Of Obstructions Caused By Buildings And Trees, Etc.) Rules, 1994
244.
In exercise of the powers conferred by sub-section (2) of section 11-B of the Aircraft Act, 1934 (22 of 1934), the Central Government hereby makes the following rules to provide for the demolition of buildings and cutting of trees around aerodromes, namely:--
