Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(b) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 (b)is, or at any time, adjudged an insolvent or has suspended payment of his debts or has compounded it with his creditors;
