Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(e) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973 (e)the tract is liable to very quick and violent changes due to fluvial action of any river or due to quick erosion of soil.
