Bombay High Court
Mr. Mohammad Shabbir Mohammad Shaha ... vs Mrs. Irfana Mohammad Shabbir Shaikh on 6 February, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION FAMILY COURT APPEAL ST. NO.35927 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders None Present.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 06th February, 2019 3 weeks time is granted as a last chance to remove office objection.
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Registrar (Judl.-II) dsm - R(J-II) - 06.02.19 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 16/03/2019 08:26:58 :::