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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(f) in Jammu and Kashmir Consumer Protection Rules, 1987

(f)[ has persistently made default in the performance of functions imposed on him by or under the Act] [Clause (f) inserted by SRO 253 dated 17-11-1992.].