Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in The Punjab Industrial Facilitation Act, 2005

(2)On the receipt of an application for clearances, the State Level Nodal Agency shall issue an acknowledgement in token thereof to the applicant.