Allahabad High Court
Smt. Ram Kumari Gupta vs Mohammad Mustafa, D.M. Rampur & Another on 22 July, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2583 of 2006 Petitioner :- Smt. Ram Kumari Gupta Respondent :- Mohammad Mustafa, D.M. Rampur & Another Petitioner Counsel :- Brijesh Yadav Respondent Counsel :- S.C.,S.K. Misra Hon'ble Vikram Nath,J.
Civil Mic. Impleadment Application No.145487 of 2010 is allowed. Let Sri T.N. Singh, District Magistrate, District Rampur be impleaded as O.P. No.3. Necessary incorporation may be carried out within a week.
Issue notices to the newly added opposite party. Steps may be taken within a week.
Order Date :- 22.7.2010 pk