Gujarat High Court
Sentinel Properties Private Limited ... vs Ajay Surendra Patel & 3 on 11 July, 2016
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/AO/209/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER NO. 209 of 2016
With
CIVIL APPLICATION NO. 5745 of 2016
In
APPEAL FROM ORDER NO. 209 of 2016
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SENTINEL PROPERTIES PRIVATE LIMITED THROUGH RAJESH
MANMAL LODHA,....Appellant(s)
Versus
AJAY SURENDRA PATEL & 3....Respondent(s)
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Appearance:
MR SALIL M THAKORE, ADVOCATE for the Appellant(s) No. 1
MR DHAVAL D VYAS, ADVOCATE for the Respondent(s) No. 3 - 4
MR JAYESH V PATEL, CAVEATOR for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 11/07/2016
ORAL ORDER
Mr. Narendra Jain, learned advocate seeks time as he has instruction to appear on behalf of respondent No.4.
Registry is directed to show the name of Mr. Dhaval D. Vyas, learned advocate for respondent Nos. 2 and 3.
S.O. to 14th July, 2016.
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