Orissa High Court
M/S Utkal Automobiles Pvt. Ltd vs The Union Of India And Others .... ... on 13 May, 2022
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.408 of 2021
M/s Utkal Automobiles Pvt. Ltd. .... Petitioner
Mr. B.P. Mohanty, Advocate
-versus-
The Union of India and others .... Opposite Parties
Mr. R. Chimanka, Senior Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K. PATTANAIK
ORDER
13.05.2022 Order No.
01. 1. This application has been filed for restoration of W.P.(C) No.10277 of 2020, which was dismissed for non-prosecution by an order dated 11th December, 2021.
2. For the reasons stated, the present application is allowed. The order dated 11th December 2021 is recalled and W.P.(C) No.10277 of 2020 is restored to its original file.
3. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge S.K. Guin