Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(c) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(c)name, description and addresses of the persons, who are likely to be affected if the application accepted.