Allahabad High Court
Opg Securities Pvt. Ltd. & Another vs New Okhla Industrial Development ... on 24 February, 2015
Author: Arun Tandon
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 10714 of 2015 Petitioner :- Opg Securities Pvt. Ltd. & Another Respondent :- New Okhla Industrial Development Authority "Noida" & 4 Ors. Counsel for Petitioner :- Kshitij Shailendra,Deeba Siddiqui,Ravi Kiran Jain Counsel for Respondent :- Shivam Yadav Hon'ble Arun Tandon,J.
Hon'ble Shamsher Bahadur Singh,J.
Let the General Manager (Institutions), NOIDA shall ensure that all the original records in the matter of allotment of Farm House for Development of Agriculture are produced before this Court on 27.02.2015, failing which he shall himself remain present before this Court along with record.
Put up on 27.02.2015.
Order Date :- 24.2.2015 Ajay