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Allahabad High Court

Opg Securities Pvt. Ltd. & Another vs New Okhla Industrial Development ... on 24 February, 2015

Author: Arun Tandon

Bench: Arun Tandon





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 10714 of 2015
 

 
Petitioner :- Opg Securities Pvt. Ltd. & Another
 
Respondent :- New Okhla Industrial Development Authority "Noida" & 4 Ors.
 
Counsel for Petitioner :- Kshitij Shailendra,Deeba Siddiqui,Ravi Kiran Jain
 
Counsel for Respondent :- Shivam Yadav
 

 
Hon'ble Arun Tandon,J.
 

Hon'ble Shamsher Bahadur Singh,J.

Let the General Manager (Institutions), NOIDA shall ensure that all the original records in the matter of allotment of Farm House for Development of Agriculture  are produced before this Court on 27.02.2015, failing which he shall himself remain present before this Court along with record.

Put up on 27.02.2015.

Order Date :- 24.2.2015 Ajay