Bombay High Court
Mitc Rolling Mills Private Limited ... vs M/S. Renuka Realtors on 4 September, 2023
11-IA-15004-2023
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 15004 OF 2023
IN
COMMERCIAL FIRST APPEAL (ST) NO. 23733 OF 2023
MITC Rolling Mills Private Limited .. Applicant
In the matter between:
MITC Rolling Mills Private Limited .. Applicant
Versus
M/s. Renuka Realtors & Ors. .. Respondents
Mr. Amol Doijode a/w Mr. Ashutosh Doijoide and Meezan Patel
for applicant/appellant.
Mr. Shamrao B. Gore a/w Sachin Masurkar and S. Perumal for
respondents.
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE: 4th SEPTEMBER, 2023 P.C.:
1. Issue notice to the respondents.
2. Shri Gore, learned counsel, appears for all the respondents and waives notice.
3. Let a reply-affidavit be filed by the respondents to the Interim Application seeking condonation of delay within two weeks. Rejoinder, if any, may be filed by the applicant/appellant within a week thereafter.
4. Stand over to 9th October, 2023.
Digitally (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
2023.09.04 17:14:05 +0530 1 ::: Uploaded on - 04/09/2023 ::: Downloaded on - 05/09/2023 07:34:10 :::