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[Cites 5, Cited by 0]

Madras High Court

M/S.Novex Communications Pvt. Ltd vs Hotel Sunway Manor on 31 January, 2019

Author: M.Sundar

Bench: M.Sundar

                                                            1


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  Dated: 31.01.2019

                                                          CORAM

                                         THE HON'BLE MR.JUSTICE M.SUNDAR

                                                 C.S.No.881 of 2018
                                                        and
                                                O.A.No.1192 of 2018

                      M/s.Novex Communications Pvt. Ltd.
                      Rep. by its authorised signatory
                      Mr.S.Swaminathan
                      Having its office at
                      17/7, NRCS Towers, 4th Floor
                      Kodambakkam High Road, Nungambakkam
                      Chennai – 600 034.                                   ..Plaintiff

                                                Vs.

                      1.Hotel Sunway Manor
                        Represented by its Vice President
                        Mr.Lawrence
                        155/D, 100 Feet Road
                        Mudialpet, Puducherry – 605 004.

                      2. Venugopal Inn Private Limited
                        Represented by its Director
                        Kugan Venugopal
                        No.240, Jawaharlal Nehru Street
                        Puducherry – 605 001.

                      3.M/s.Media One
                        Rep. by its Managing Partner
                        S.P.Suresh Kumar
                        500-A, Kamaraj Road
                        Opp to ESI Hospital
                        Uppilipalayam (PO), Coimbatore 641 015.            .. Defendants


http://www.judis.nic.in
                                                             2

                            This Civil Suit is preferred, under Order IV Rule 1 O.S. Rules Read
                      with Order VII Rule 1 of CPC and under Sections 51, 55 and 62 of the
                      Copyright Act, 1957 praying


                            a)   For a permanent injunction restraining the Defendants, their
                      men, agents, servants, assigns, heirs, representatives, successors, affiliates
                      or any other persons claiming through/under them from in any manner
                      publicly performing or communicating the schedule mentioned sound
                      recordings works of the plaintiff to the public or allowing their premises or
                      any premises under their control to be used for the said purpose without
                      license from the plaintiff or in otherwise infringing copyright in any work
                      owned and licensed by the plaintiff.
                            b) Costs of the suit; and
                            c) Pass such further or other orders as this Hon'ble Court may deem
                      fit and proper in the circumstances of the case and thereby render justice.


                                   For Plaintiff    : Mr.P.V.Balasubramaniam
                                   For Defendants : Mr.J.Srinivasamohan for D1 and D2
                                                    Mr.M.Arun for D3

                                                        JUDGMENT

Mr.P.V.Balasubramaniam, learned counsel of M/s.BFS Legal [Law Firm] on behalf of plaintiff and Mr.J.Srinivasa Mohan, learned counsel on record for defendants 1 and 2 and Mr.M.Arun, learned counsel on record for third defendant are before this Commercial Division.

2. There is an interlocutory application in O.A.No.1192 of 2018 and http://www.judis.nic.in 3 respondents 1 and 2 therein, who are defendants 1 and 2 respectively in this suit have filed a common counter affidavit dated 30.01.2019. With regard to third defendant their stated position is contained in plaint document No.36, dated 25.09.2018.

3. To be noted, the stated position of defendants 1 and 2 also has been articulated in the aforesaid counter affidavit.

4. Considering the narrow scope of the entire lis and the prayer, all the three learned counsel before me submitted and consented for disposal of main suit itself by exercise of powers of this Commercial Division to pass a summary judgment being powers under Order XIII-A of amended 'The Code of Civil Procedure, 1908' ('CPC' for brevity) as amended by 'The Commercial Courts Act, 2015' ('said Act' for brevity).

5. To be noted, the grounds on which a summary judgment can be passed are adumbrated in Rule 3 of Order XIII-A of amended CPC as amended by said Act. A perusal of Rule 3 of Order XIII-A of amended CPC as amended by said Act reveals that when the defendants have no real prospect of successfully defending the claim in the light of their stated position, a summary judgment can be passed when there is no other compelling reason as to why the claim in the suit should not be disposed of http://www.judis.nic.in 4 before recording oral evidence.

6. This takes us to the stated position of defendants. In the counter affidavit of respondents 1 and 2 in O.A.No.1192 of 2018, stated position of defendants is articulated in paragraphs 4, 5, 7 and 8, which read as follows:

'.........4. I deny the allegations in para 16 of the affidavit under counter. I categorically state that there are no celebrations, functions, live events, shows and performances on a large scale for Christmas, New Year Holiday season or any festive season. We do not invite any person/guest for the alleged non-existent events.
5. In as much as we do not organize any functions, or events, question of making any profits on such events does not arise. The banquet halls alone are given out on rent and nothing extra is charged. The event complained off by the plaintiff, is a private event, which is admitted in the plaint.

7. I hereby specifically deny the allegation that we conducted an event on 15.09.18 charging entry fees and cover charges. No such event was conducted. I specifically deny the allegation that we are making profits by charging entry fees, cover charges, ticketing charges anything between Rs.2,500/- to Rs.25,000/-. I submit the charge for the hall is on the basis of food provided per person. There are no additional charges. The further allegation that we are continuing with unauthorized use and public communication of sound recordings are specifically denied as false. We have strictly informed persons taking on rent the halls, not to play any songs that require license.

8. I submit that we hereby categorically state that http://www.judis.nic.in 5 there are no complaints after the alleged incident on 20.08.18. We are strictly following the Rule of law and as stated above have made it very clear to the persons taking banquets halls on rent not to play any music/song during their private event, without obtaining license, if such songs requires license. We hereby state that we would continue to do so.'

7. As mentioned and as alluded to supra, the stated position of third defendant is articulated in plaint document No.36 being a reply letter dated 25.09.2018 and the same reads as follows:

'Media One The right thoughts Date: 25.09.2018 Dear Mr.Priti Naik, We are writing this on behalf of your letter dated 4 th September, 2018 regarding the recorded music used in the event conducted on 20th August, 2018 in The Sunway Manor, Pondicherry.
Herewith we do inform you that we are not advised by the hotel persons or any others regarding the Novex License at the time of event. And, please note that in the hotel rate contract/ promora invoice / any other prior letters they didn't mention about this. If the hotel people informed about it before the event, we would get the necessary licenses for using your music. And now we assure that we will pay that license amount immediately.
Now we got awareness about this license and we pledge you that we will get proper permissions in the future. Kindly understand our stance and keep support us for the further events.
http://www.judis.nic.in 6 For further more clarifications, please call Mr.S.P.Suresh Kumar on his mobile No.8056459999 or mail to [email protected] / [email protected]. Regards, Sd/-
S.P.Suresh Kumar Managing Partner 8056459999'
8. Amplifying and elaborating on the stated position of defendants 1 and 2, Mr.J.Srinivasa Mohan learned counsel, on instructions, submitted that defendants 1 and 2 will ensure that it is made one of the terms and conditions i.e., getting requisite permission/approval from the plaintiff wherever applicable with regard to on ground performance of songs adumbrated in Schedule-II to the plaint while letting out the banquet halls.

In other words, it will be made one of the terms and conditions qua the guests of defendants 1 and 2, while they are letting out the banquet halls for conducting events.

9. With regard to third defendant, they very fairly stated that they were not aware of the license/permission qua songs, which are adumbrated in schedule-II to the plaint and there are two aspects of their stated position. One aspect is that they will pay for the three songs, which were played in the event conducted on 20.08.2018 and the second aspect is that they will ensure that permission/license is obtained from plaintiff with http://www.judis.nic.in 7 regard to Schedule-II songs in future. Both these aspects which form part of the stated position of the third defendant are recorded.

10. However, in the light of the trajectory of the hearing today and in the light of the fair stand that has been taken by defendants, learned counsel for plaintiff, on instructions, submits that instead of payment to plaintiff towards license fee for the three songs that were paid on 20.08.2018 with regard to on ground performance in the event conducted by the third defendant on 20.08.2018, it will suffice if third defendant is put on some terms.

11. In the light of the narrative supra, it is necessary to extract and reproduce the prayer paragraph in the plaint, which is in the form of a unnumbered paragraph following paragraph 33 in the plaint. This Commercial Division is requested to construe the same i.e., unnumbered paragraph as paragraph 34 and I do so. Prayer paragraph i.e., paragraph 34 reads as follows:

'For all the reasons stated above, it is most respectively prayed that this Hon'ble Court may be pleased to pass a judgment and decree:
a) For a permanent injunction restraining the Defendants, their men, agents, servants, assigns, heirs, representatives, successors, affiliates or any other persons claiming through/under them from in any manner publicly performing or communicating the schedule mentioned sound recordings http://www.judis.nic.in 8 works of the plaintiff to the public or allowing their premises or any premises under their control to be used for the said purpose without license from the plaintiff or in otherwise infringing copyright in any work owned and licensed by the plaintiff.
b) Costs of the suit; and
c) Pass such further or other orders as this Hon'ble Court may deem fit and proper in the circumstances of the case and thereby render justice.'

12. A perusal of prayer paragraph reveals that there are three limbs of prayers, which have been set out as sub-paragraphs (a), (b) and (c). In the light of the trajectory of the hearing today and the narrative supra, sub-paragraphs (b) is not acceded to or in other words, there shall be no decree for costs. With regard to sub-paragraph (c), it is the usual residuary limb in any prayer paragraph and in the light of the trajectory supra, no further or other orders are necessary.

13. There shall be a decree in terms of sub-paragraph (a) in this suit.

It is made clear that this decree in terms of sub-paragraph (a) is a decree in personam qua the third defendant and shall not be considered as a right in rem qua the plaintiff. With regard to on ground performance for the event conducted on 20.08.2018, in the hotel of defendants 1 and 2, as the third defendant is only an Event Manager, I deem it appropriate not to put the third defendant on terms as sought for by the plaintiff. This is more so, in the light of the categorical and fair stand of the third defendant that they http://www.judis.nic.in 9 will get requisite license in future.

14. Besides the prayer paragraph, it is also necessary to set out schedules-I and II to the plaint, which give the list of songs (in which plaintiff claims copyright) in a tabular form. To be noted, this tabular form gives the name of the cinematograph film as well as the opening lyrics of the songs besides the music label. The same is extracted and appended to the decree and it shall form part of the decree.

Suit is decreed on above terms. Consequently, connected miscellaneous petition is closed. There shall be no order as to costs.

31.01.2019 Speaking order/Non-Speaking Order Index : Yes/No vsm SCHEDULE-I List of songs in respect of which the plaintiff has exclusive on ground performance rights have been set out in detail at http://www.novex.in/song-list/ SCHEDULE-II http://www.judis.nic.in 10 S.N Song Movie o http://www.judis.nic.in 11 1 Aa Jao Na Veere Di Wedding 2 Aahista Laila Majnu 3 Aaj Dil Shayarana Holiday 4 Aaj Raat Ka Scene Jazbaa 5 Aaj Se Teri Padman 6 Aao Raja Gabbar 7 Aap Se Milkar Andhadhun 8 Ae Watan Raazi 9 Alcoholic The Shaukeens 10 Ashq No Ho Holiday 11 Baarish Haif Girlfriend 12 Bang Bang Bang Bang 13 Bas Ek Baar Fever 14 Beat Pe Booty A Flying Jatt 15 Behka High Jack 16 Chitta Ve Udta Punjab 17 Chunar Abcd2 18 Coffee Coffee 19 Da Da Dasse Udta Punjab 20 Daaru Peeke Dance Kuch Kuch Locha Hai 21 Dekha-Hazaro Rustom 22 Dhaakad Dangal 23 Dhadak Dhadak 24 Dilbaro Raazi 25 Dooriyan Yeh Dooriyan 26 Dum Ghutta Hai Drishyam 27 Gulaabo Shandaar 28 Happy Birthday Ishq Forever 29 Ikk Kudi Udta Punjab 30 Jaane De Qarib Qarib Singlle 31 Jitni Dafa Parmanu 32 Jogi Shaadi Mein Zaroor Aana 33 Kaala Doreya Kaalakaandi 34 Kala Chashma Baar Baar Dekho 35 Lae Dooba Ajaary 36 Laila Main Laila Raees 37 Mahi Aaja Singh Is Biling 38 Main Jee Raha Hoon Sunshine Music Tours Travels 39 Manali Trance The Shaukeens 40 Mehbooba Fukrey Returns 41 Meherbaan Thodi Thodi Si Manmaaniya 42 Meri Mehbooba Fukrey Return 43 Mile Ho Tum Fever http://www.judis.nic.in 12 44 Naina Dangal 45 Naina Daakya Kasoor Andhadhun 46 Naino Ki Baandhi Goid 47 Namo Namo Kedarnath 48 Nazm Nazm Bareilly Ki Barfi 49 Paani Wala Dance Kuch Kuch Locha Hai 50 Palo Latke Saddi Mein Zaroor Aana Phir Bhi Tumko 51 Half Girlfriend Chaahunga 52 Qaafiranna Kedarnath 53 Sapna Parmanu 54 Sau Aasmaan Baar Baar Dekho 55 Shaam Shandaar Shaandar 56 Sun Sathiyaa Abcd2 57 Sweetheart Kedarnath 58 Sweety Tera Drama Bareilly Ki Barfi 59 Tab Bhi Tu October 60 Tareefan Veere Di Wedding 61 Tere Sang Yara Rustom 62 Teri Kher Mangdi Baar Baar Dekho 63 Teri Meri Kahaani Gabbar Is Back 64 Theher Ja October 65 Tu Meri Bamg Bang 66 Twist Karamriya Bareilly Ki Barfi 67 Ud Daa Punjab Udta Punjab 68 Udi Udi Jaye Raees 69 Yeh Fitoor Mera Yeh Fitoor Mera 70 Zaalima Raees 71 Zingaat Sairat 72 Zingaat Dhadak 73 440 Volt Sultan 74 Ainvayi Ainvayi Band Baja Barat Baby Ko Bass Passand 75 Sultan Hai 76 Bachna Ae Haseeno Bachna Ae Haseeno 77 Bol Na Halke Halke Jhoom Barabar Jhoom 78 Bulleya Sultan 79 Chaav Laga Sui Dhaaga 80 Chak De India Chak De India 81 Chand Sifarish Fanaa 82 Chokra Jawan Ishaqzaade 83 Chup Chup Ke Bunty Aur Babli 84 Dhoom Again Dhoom 2 http://www.judis.nic.in 13 85 Dil Diyan Gallan Tiger Zinda Hai 86 Falak Tak Tashan 87 Haareya Meri Pyari Bindu 88 Haule Haule Rub Ne Bana Di Jodi 89 Hum Tum Hum Tum 90 Ishaqzaade Ishaqzaade 91 Ishq Huwa Aaja Nachle 92 Ishq Risk Mere Brother Ki Dulhan 93 Jag Ghoomeya Sultan 94 Jhalla Wallah Ishaqzaade 95 Khuda Jaane Bachna E Haseeno 96 Maana Ke Meri Pyari Bindu 97 Main Yahaan Hoon Veer Zaara 98 Mashallah Ek Tha Tiger 99 Moh Moh Ke Dfaage Dum Laga K 100 Nashe Si Cchadhi Gayi Befikire 101 O Re Piya Aaja Nachle 102 Pareshaan Ishaqzaade 103 Saathiya Sathiyaa 104 Suraiya Thugs Of Hindustan 105 Swag Se Swagat Tiger Zinda Hai 106 Tu Jahan Salam Nmaste Tujh Mein Rub Dikhta 107 Rub Ne Bana Di Jodi Hai 108 Tune Jo Naa Kaha New York 109 Tune Maari Gunday 110 Vashmale Thugs Of Hindustan 111 Aa Bhi Ja Sanam Prince 112 Aa Jao Meri Tamana Ajab Prem Ki Gajab Kahani 113 Aankhon Se Tune Ye Ghulam 114 Aapke Pyar Mein Raaz 115 Ae Ganpat Na Baja Apna Sapna Money Money 116 Allah Duhai Hai Race2 117 Be Intehaan Race 2 118 Bekhuda Tumhi Ho Kismat Kannection Chori Chori Jab Nazre 119 Kareeb Mili 120 Dhatting Nach Phata Poster Nikla Hero 121 Dil Mein Baji Guitar Apna Sapna Money Money 122 Ek Bewafa Hai Bewafaa 123 Follow Me Ajab Prem Ki Gajab Kahani 124 Heeriya Race 3 Hoshwalon Ko Khabar 125 Sarafarosh Kya http://www.judis.nic.in 14 126 Is Deewane Ladke Sarafarosh 127 Ishq Bina & Taal Se Taal 128 Jadoo Hai Tera Ghulam 129 Jadoo Ki Jhappi Ramaiya Vastavaiya 130 Jeene Laga Hoo Ramaiya Vastavaiya 131 Jo Haal Dil Ka Sarafarosh 132 Johnny Johnny Entertainment 133 Kitni Hasrat Hai Hame Sainik 134 Kuch Iss Terah Kuch Iss Tarah 135 Lat Lag Gayee Race2 Main Rang Sharbaton 136 Phata Poster Nikla Hero Ka Main Tera Dhadkan 137 Ajab Prem Ki Gajab Kahani Teri 138 Mehfil Mein Baar Baar Soldier Meri Wafayen Yaad 139 Sainik Karoge Sainik 140 Nahin Samne Taal 141 O Mere Khuda Prince 142 O Ramta Jogi Ramta Jogi Pardesi Pardesi Jaana 143 Raja Hindustani Nahi 144 Party On My Mind Race 2 145 Peene Ki Tamana Loveshuda 146 Piya Haji Ali Fiza 147 Prem Ki Naiyan Ajab Prem Ki Gajab Kahani Raah Mein Unse 148 Vijay Path Mulaqat Ho Gayi 149 Ruk Ruk Vijay Path 150 Sagar Sang Kinare Hai Vijay Path 151 Selfish Race3 152 Taal Taal 153 Tera Fitoor Geneius 154 Tera Hone Laga Hoo Ajab Prem Ki Gajab Kahani 155 Tera Naam Doo Entertainment 156 Tere Dar Par Sanam Fir Teri Kahani Yaad Aayi 157 Tere Liye Prince 158 Tere Liye Prince 159 Tu Jaane Na Ajab Prem Ki Gajab Kahani 160 Tu Mere Agal Bagal Hai Phata Poster Nikla Hero 161 Veerey Di Wedding Entertainment 162 Aakhir Tumhe Aana Hai Yalgaar 163 Aayat Bajirao Mastani 164 Ajj Din Chadheya Love Aaj Kal http://www.judis.nic.in 15 165 Ang Laga De Goliyon Ki Rasleela Ramleela 166 Banno Tanu Weds Manu Return 167 Bappa Banjo 168 Chavanprash Bhavesh Joshi 169 Chin Chin Chu Happy Fir Bhag Jayegi 170 Darya Manmarziyaan 171 Ding Dang Munna Micheal 172 G Phaad K Happy Ending Gabru Ready Tomingle 173 Happy Bhaag Jaayegi Hai 174 Gandi Baat R Rajkumar 175 Ho Jata Hai Kaise Pyar Yalgaar 176 Jee Karda Badalapur 177 Jeena Jeena Badalapur 178 Kyun Kambakkth Ishq 179 Laal Ishq Goliyon Ki Rasleela Ramleela 180 Lahu Munh Lag Gaya Goliyon Ki Rasleela Ramleela 181 Malhari Bajirao Mastani 182 Mann Mera Table No 21 183 Mar Jayian Vicky Donor 184 Mileya Mileya Happy Ending 185 Nagada Sang Dhol Ramleela 186 Naina Omkaara 187 Paintra Mukkabaaz 188 Paisa Paisa De Dana Dan 189 Pani Da Rang Vicky Donor 190 Pinga Bajirao Mastani Ram Chahe Leela 191 Goliyon Ki Rasleela Ramleela Chahe 192 Rum Wishky Vicky Donor 193 Swag Saha Nahi Jaye Happy Phir Bhag Jayegi 194 Tattad Tattad Goliyon Ki Rasleela Ramleela Vathikuchi 195 Dheena Pathikadhuda Kannathil Muthamittal 196 Kannathil Muthamittal

- Female Kannathil Muthamittal 197 Kannathil Muthamittal

- Male 198 Sundari Kannathil Muthamittal 199 Dhoom Majare Dhoom Dhoom:3 (Tamil) 200 Dhoom Tap Dhoom:3 (Tamil) 201 Dhoom:3 Overture Dhoom:3 (Tamil) 202 Kaalam Yen Kadhali 24 (Tamil) 203 24 Carat 24 (Tamil) http://www.judis.nic.in 16 204 Vandha Mala Darling The Dead Are Back 205 Darling Darling Theme 206 Pakkam Vanthu Kaththi 207 Paalam Kaththi 208 Selfie Pulla Kaththi 209 Nee Yaaro Kaththi 210 Aathi Kaththi 211 Kaththi Theme Kaththi 212 Bad Eyes Villain Theme Kaththi 213 Vaada Vaada (Male) Kochadaiiyaan 214 Mona Gasolina Lingaa (Tamil) 215 Indiane Vaa Lingaa (Tamil) Tamizhukku En Ondrai 216 Robo Romeo Azhuthavam Tamizhukku En Ondrai 217 Robo Romeo (Karaoke) Azhuthavam 218 Dhol Baaje Deepavali 219 Kadhal Vaithu Deepavali 220 Kannan Varum Velai Deepavali 221 Pogathey Pogathe Deepavali 222 Thoduven Thoduven Deepavali 223 Chinna Veeda Ottran 224 Ammadi Athadi Vallavan Ammadi Athadi (Movie 225 Vallavan Version) 226 Loosu Penne Vallavan 227 Loosu Penne (Remix) Vallavan 228 Podu Attam Podu Vallavan 229 Success Of Love Vallavan 230 Kalakapovathu Yaaru Vasool Raja MBBS 231 Pathukulle Number Vasool Raja MBBS 232 Alwarpetai Aaluda Vasool Raja MBBS 233 Sakala Kala Doctor Vasool Raja MBBS Kaadu Thirande 234 Vasool Raja MBBS Kidakinrathu 235 Cheena Thana Vasool Raja MBBS Sakala Kala Doctor 236 Vasool Raja MBBS (Bit) 237 Karka karka Vettaiyaadu Vilaiyaadu 238 Paartha Mudhal Vettaiyaadu Vilaiyaadu 239 Manjal Veyil Vettaiyaadu Vilaiyaadu 240 Uyirile Vettaiyaadu Vilaiyaadu 241 Neruppae Vettaiyaadu Vilaiyaadu http://www.judis.nic.in 17 242 Machan Meesai Dhill 243 Idhu Enna Mayam Oram Po 244 Kozhi Kaalu Oram Po 245 Jigu Jickan Oram Po 246 Yaar Iraivanai Oram Po 247 Oram Po Theme Oram Po Vai Raja Vai (Meri 248 Panchathantiram Jaan) 249 Ennoda Kadhai Panchathantiram 250 Vandhen Vandhen Panchathantiram 251 Azhagu Kutti Chellam Satham Podathey 252 Kadhal Periyadha Satham Podathey 253 O Indha Kaadhal Satham Podathey 254 Pesugiren Pesugiren Satham Podathey 255 Entha Kuthiraiyil Satham Podathey 256 Karuvappaiya Thoothukudi 257 Poo Vaasam Anbe Sivam 258 Mouname Anbe Sivam 259 Naatukkoru Seithi Anbe Sivam 260 Anbe Sivam Anbe Sivam 261 Elo Machi Anbe Sivam 262 Poovaasam Anbe Sivam 263 Mouname Paarvayai Anbe Sivam 264 Kumari Anniyan 265 Kaadhal Yaanai Anniyan 266 Kannum Kannum Nokia Anniyan Stranger in Black 267 Anniyan (Theme) Iyengaaru Veetu 268 Anniyan Azhage 269 Andangkaka Anniyan 270 Unnai Naan Jay Jay 271 May Maasam Jay Jay 272 Thimsukatta Thirumalai 273 O Sone Sone S3 274 Mudhal Murai S3 275 Universal Cop S3 276 He's My Hero S3 277 Wi Wi Wi Wi Wifi S3 278 Mission To Sydney S3 S3 Vetta (Theme 279 S3 Music) 280 Edhuvaraiyo Kolamaavu Kokila (CoCo) 281 Enaku ipo Kalyana Kolamaavu Kokila (CoCo) http://www.judis.nic.in 18 Vayasu 282 Kathal Website Ondru Dheena 283 Nee Illai Enral Dheena Sollamal Thottu 284 Dheena Chellum Thendral 285 Naan Un 24 (Tamil) 286 Un Vizhigalil Darling 287 Anbe Anbe Darling 288 En Mannavaa Lingaa (Tamil) 289 Oh Nanba Lingaa (Tamil) 290 Unmai Orunaal Vellum Lingaa (Tamil) 291 Sha Sha Sha Mi Mi Mi Shamitabh 292 Shayoo Shayoo Bagavathi 293 Vethalaikodiye Raja 294 Karisai Kaadu Pennae Raja 295 He Knows What To Do Vallavan 296 Hooray Hooray Vallavan 297 Kadhal Vandhale Vallavan 298 Kadhal Vanthiruchi Vallavan 299 Vallava Ennai Vellava Vallavan 300 Un Samayal Arayil Dhill 301 Kaadhal Vandhaa Iyarkai 302 Soo Manthrakaali Thalai Nagaram 303 Yedho Ninaikkaren Thalai Nagaram 304 Poi Sollaporen Thiruttu Payale 305 Yennadi Muniyamma Vathiyar Thanjavooru 306 Vathiyar Gopuramey 307 Ra Ra Ra Ra Namitha Viyabari 308 Aashapadina Dedaina Viyabari 309 Azhakooril Thirumalai 310 Neeya Pesiyathu Thirumalai 311 Tham Thaka Thirumalai 312 Vaadiamma Thirumalai 313 Kalyana vayasu Kolamaavu Kokila (CoCo) 31.01.2019 vsm http://www.judis.nic.in 19 M.SUNDAR, J.

vsm C.S.No.881 of 2018 and O.A.No.1192 of 2018 31.01.2019 http://www.judis.nic.in