Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] Bombay Presidency - Subsection Section 71(3) in The Bombay Forest Rules, 1942 (3)No person who has been authorised to issue passes shall issue passes otherwise than in accordance with the conditions of his authorization.
