Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Himachal Pradesh - Section Section 13 in The Himachal Pradesh Advocates Welfare Fund Act, 1996 13. Transfer of certain money to the Fund. - The Bar Council shall pay to the Fund annually an amount equal to ten percent of the enrolment fees realized by it.
