Gauhati High Court
Uttam Kumar Das vs The Assam Fisheries Dev Elopment ... on 22 September, 2021
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
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GAHC010113542021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3509/2021
UTTAM KUMAR DAS
S/O LATE BHUBEN DAS, R/O VILL. KACHUTOLA, P.S. JOGIGHOPA, DIST.
BONGAIGAON, PIN 783371, ASSAM.
VERSUS
THE ASSAM FISHERIES DEV ELOPMENT CORPORATION LTD. AND 3 ORS.
REPRESENTED BY THE CHAIRMAN, VIP ROAD, SIX MILE, CHACHAL,
BORBARI, GUWAHATI 781036, ASSAM.
2:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI 781036
ASSAM.
3:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
LOWER ASSAM ZONAL OFFICE
ABHAYAPURI
BONGAIGAON
ASSAM.
4:BANKIM MALO
S/O BHOLANATH MALO
R/O VILL. CHALANTAPARA
PT-I
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P.O. CHALANTAPARA
P.S. JOGIGHOPAH
DIST. BONGAIGAON
PIN 78338
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : SC, AFDC
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
22.09.2021 On the prayer made on behalf of AFDC, list this case after 2(two) weeks to enable filing the affidavit-in-opposition.
Interim order passed earlier to continue till the next date of listing.
JUDGE Comparing Assistant