Bombay High Court
Vandana Chandrakant Deshmukh vs Abhijit Tulshidas Jadhav And Anr on 27 April, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. REVISION APPLN. NO. 110 OF 2022
Vandana Chandrakant Deshmukh ....APPLICANT
V/S
Abhijit Tulshidas Jadhav And Anr. ....RESPONDENT
WITH CR. REVISION APPLN. NO. 109 OF 2022 Chandrakant Ramchandra Deshmukh ....APPLICANT V/S Narayan Ganpatrao Jadhav (deceased Through....RESPONDENT L.r 1.a, Abhijit T. Jadhav, R/atand Anr.
WITH CR. REVISION APPLN. NO. 111 OF 2022 Swami Vivekanand Adarsh Vikas Shikshan ....APPLICANT Sanstha And Ors.
V/S Narayanrao Ganapatrao Jadhav (deceased ....RESPONDENT Through L.r. 1.a Abhijit Tulshidas Jadhav) And Anr.
WITH CR. REVISION APPLN. NO. 108 OF 2022 Chandrakant Ramchandra Deshmukh ....APPLICANT V/S Narayan Ganpatrao Jadhav ( Deceased Through Page 1/2 ::: Uploaded on - 27/04/2023 ::: Downloaded on - 28/04/2023 16:35:22 ::: L.r. 1.a Abhijit Tulshidas Jadhav ) And Anr.
None present for Applicant. Mr. Aditya S. Raktade for Respondent. Ms. M.R. Tidke, APP for Respondent/State.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 27th April, 2023
P.C. :
No orders.
( FOR REGISTRAR JUDICIAL - I ) ....RESPONDENT Page 2/2 ::: Uploaded on - 27/04/2023 ::: Downloaded on - 28/04/2023 16:35:22 :::