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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(iii) in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

(iii)On all sums credited to the subscriber's account after the 31st march of the preceding year interest from the date of deposit upto the 31st March of the current year;