Delhi High Court - Orders
Sporta Technologies Pvt. Ltd vs John Doe And Others on 25 August, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 291/2021 and IA No. 7486/2021
SPORTA TECHNOLOGIES PVT. LTD. ..... Plaintiff
Through Mr.Prithvi Singh, Ms.Pritika Kohli
and Mr.Rohan Seth, Advs.
Versus
JOHN DOE AND OTHERS ..... Defendant
Through Mr.Tushar Bhardwaj, Adv. for D-6
Mr.Azhar Qayum, Adv. for D-8.
Mr.Harish Vaidyanathan Shankar, CGSC with
Ms.S.Bushra Kazim, Adv. for D-11
Mr. Moazzam Khan and Mr.Alipak Banerjee,
Advs. for D-14.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 25.08.2021 This hearing is conducted through video-conferencing. List before the Joint Registrar on 06.09.2021 for further proceedings. Interim orders to continue till further orders.
JAYANT NATH, J AUGUST 25, 2021 rb Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:27.08.2021 19:07:05