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Delhi High Court - Orders

Sporta Technologies Pvt. Ltd vs John Doe And Others on 25 August, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-13
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +   CS(COMM) 291/2021 and IA No. 7486/2021

                              SPORTA TECHNOLOGIES PVT. LTD.            ..... Plaintiff
                                          Through    Mr.Prithvi Singh, Ms.Pritika Kohli
                                          and Mr.Rohan Seth, Advs.

                                                  Versus

                              JOHN DOE AND OTHERS                       ..... Defendant
                                           Through     Mr.Tushar Bhardwaj, Adv. for D-6
                                           Mr.Azhar Qayum, Adv. for D-8.
                                           Mr.Harish Vaidyanathan Shankar, CGSC with
                                           Ms.S.Bushra Kazim, Adv. for D-11
                                           Mr. Moazzam Khan and Mr.Alipak Banerjee,
                                           Advs. for D-14.
                              CORAM:
                              HON'BLE MR. JUSTICE JAYANT NATH
                                           ORDER

% 25.08.2021 This hearing is conducted through video-conferencing. List before the Joint Registrar on 06.09.2021 for further proceedings. Interim orders to continue till further orders.

JAYANT NATH, J AUGUST 25, 2021 rb Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:27.08.2021 19:07:05