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Madhya Pradesh High Court

Nishank Kumar Jain vs The State Of Madhya Pradesh on 15 March, 2022

Author: Sujoy Paul

Bench: Sujoy Paul, Dwarka Dhish Bansal

                                                                   1
                                         IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                                     BEFORE
                                                             SHRI JUSTICE SUJOY PAUL
                                                                        &
                                                       SHRI JUSTICE DWARKA DHISH BANSAL
                                                           ON THE 15th OF MARCH, 2022

                                                       WRIT PETITION No. 28943 of 2021

                                           Between:-
                                           NISHANK KUMAR JAIN S/O LATE SHRI K. JAIN,
                                           AGED     ABOUT   38     YEARS, OCCUPATION:
                                           BUSINESSMAN B 76 VIJAY NAGAR BALAKOT
                                           ROAD DAMOH DISTT. DAMOH C/O SHRI N.K.
                                           JAINJ (EXPIRED ON 10/07/2021 S/O LATE SHRI
                                           TRILOK CHAND JAIN R/O PURANA BAZAR NO.1
                                           DAMOH (MADHYA PRADESH)

                                                                                             .....PETITIONER
                                           (BY SHRI H.S. RAJPUT, ADVOCATE)

                                           AND

                                    1.     THE STATE OF MADHYA PRADESH              THR.
                                           COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.     THE SUB DIVISONAL OFFICER AND COMPETENT
                                           AUTHOR I TY REVENUE    DEPARTMENT DISTT.
                                           DAMOH (MADHYA PRADESH)

                                    3.     THE    CHIEF  EXECUTIVE   OFFICER JILA
                                           PANCHAYAT DAMOH DISTT. DAMOH (MADHYA
                                           PRADESH)

                                    4.     THE TEHSILDAR DISTT. DAMOH DISTT. DAMOH
                                           (MADHYA PRADESH)

                                                                                           .....RESPONDENTS
                                           (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                           FOR RESPONDENTS NO.1, 2 & 4)
                                           (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                       WRIT PETITION No. 8328 of 2019

                                           Between:-
                                           PRAMOD NAYAK S/O SHRI PREM SHANKAR,
                                           AGED    ABOUT     57  YEARS, OCCUPATION:
                                           SHOPKEEPER CIVIL WARD NO. 2 DAMOH R/O
                                           DIET COLONY HATA DAMOH (MADHYA PRADESH)

                                                                                             .....PETITIONER
                                           (BY SHRI MAHENDRA PATERIYA, ADVOCATE)

                                           AND
Signature Not Verified
  SAN


                                    1.     THE STATE OF MADHYA PRADESH THROUGH THE
Digitally signed by RASHMI RONALD
VICTOR
                                           COLLECTOR DAMOH (MADHYA PRADESH)
Date: 2022.03.16 13:47:31 IST
                                                              2
                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY      DAMOH DAMOH   (MADHYA
                                         PRADESH)

                                    3.   JILA PANCHAYAT DAMOH THR CHIEF EXECUTIVE
                                         OFFICER    DAMOH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    4.   TEHSILDAR        DAMOH DAMOH      (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9332 of 2019

                                         Between:-
                                         PRAMOD KUMAR TIWARI S/O SHRI BALA PRASAD
                                         TIWARI , AGED ABOUT 42 YEARS, OCCUPATION:
                                         SHOPKEEPER SHOP NO. 23, FIRST FLOOR, BUS
                                         STAND CHOURAHA, JILA PANCHAYAT, DAMOH
                                         (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI SHASHANK UPADHYAY, ADVOCATE )

                                         AND

                                    1.   THE    STATE  OF    MADHYA        PRADESH
                                         THR.COLLECTOR DISTT. DAMOH        (MADHYA
                                         PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY D AM OH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    3.   JILA PANCHAYAT THROUGH CHIEF EXECUTIVE
                                         OFFICER DISTT. DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR    DAMOH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9459 of 2019

                                         Between:-
                                         KAILASH KUMAR S/O SHRI VARADMAL SINDHI,
                                         AGED    ABOUT    55   YEARS, OCCUPATION:
                                         BUSINESSMAN R/O CIVIL WARD NO. 9, PAKKA
                                         CAMP, DAMOH (MADHYA PRADESH)
Signature Not Verified
  SAN



                                                                                        .....PETITIONER
Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST            (BY SHRI H.S. RAJPUT, ADVOCATE)
                                                                 3
                                         AND

                                    1.   THE    STATE  OF    MADHYA        PRADESH
                                         THR.COLLECTOR DISTT. DAMOH        (MADHYA
                                         PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DISTT-DAMOH (MADHYA PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DISTT-DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR     DAMOH DISTT-DAMOH (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9461 of 2019

                                         Between:-
                                         HARBHAJANLAL S/O SHRI GOPALDAS ARORA,
                                         AGED    ABOUT     72    YEARS, OCCUPATION:
                                         BUSINESSMAN R/O 41, HOUSING BOARD COLONY,
                                         DAMOH, DISTT. DAMOH (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE    STATE  OF    MADHYA        PRADESH
                                         THR.COLLECTOR DISTT. DAMOH        (MADHYA
                                         PRADESH)

                                    2.   THE SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DAMOH DISTT DAMOH MP (MADHYA
                                         PRADESH)

                                    3.   THE   CHIEF  EXECUTIVE  OFFICER JILA
                                         PANCHAYAT    DAMOH DISTT DAMOH MP
                                         (MADHYA PRADESH)

                                    4.   THE TEHSILDAR TEHSIL DAM OH DISTT DAMOH
                                         MP (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9468 of 2019

Signature Not Verified
  SAN
                                         Between:-
                                         RAJENDRA CHOURSIA S/O SHRI KHEMCHAND
Digitally signed by RASHMI RONALD
VICTOR
                                         CHOURASIA,   AGED    ABOUT    58  YEARS,
Date: 2022.03.16 13:47:31 IST
                                         OCCUPATION: BUSINESSMAN R/O PURANA BAZAR
                                                               4
                                         NO 1 DAMOH (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH          THR.
                                         COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY D AM OH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DISTT. DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR    DAMOH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9471 of 2019

                                         Between:-
                                         KAMTA SEN S/O SHRI KUNKJILAL SEN, AGED
                                         ABOUT 62 YEARS, OCCUPATION: BUS IPERATOR
                                         MANAGING PARTTNER SATGURRU TRANSPORT
                                         SERVICE R/O VILLAGE PATERA DAMOH (MADHYA
                                         PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH          THR.
                                         COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.   THE SUB DIVIISIONAL OFFICER DISTT DAMOH
                                         MP DISTT DAMOH MP (MADHYA PRADESH)

                                    3.   THE   CHIEF  EXECUTIVE  OFFICER JILA
                                         PANCHAYAT    DAMOH DISTT DAMOH MP
                                         (MADHYA PRADESH)

                                    4.   THE TEHSILDAR TEHSIL DAMOH DISTT DAMOH
                                         MP (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
Signature Not Verified
  SAN                                    (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

Digitally signed by RASHMI RONALD
VICTOR
                                                     WRIT PETITION No. 9472 of 2019
Date: 2022.03.16 13:47:31 IST
                                                                 5
                                         Between:-
                                         MURARILAL ASATI S/O SHRI KASHIRAM ASATI,
                                         AGED    ABOUT    55   YEARS, OCCUPATION:
                                         BUSINESSMAN R/O. JABALPUR NAKA DAMOH
                                         (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THR THE
                                         COLLECTOR DAMOH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY D AM OH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DISTT. DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR    DAMOH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9571 of 2019

                                         Between:-
                                         JAI KUMAR JAIN S/O SHRI NANDLAL JAIN, AGED
                                         ABOUT 54 YEARS, OCCUPATION: BUSINESSMAN
                                         R/O NAYA BAZAR NO. 2 DAMOH DISTT. DAMOH
                                         M.P. (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THR. THE
                                         COLLECTOR DISTT. DAMOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DISTT-DAMOH (MADHYA PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DAMOH DISTT-DAMOH (MADHYA PRADESH)

                                    4.   THE    TEHSILDAR       DAMOH DISTT-DAMOH
                                         (MADHYA PRADESH)
Signature Not Verified
  SAN

                                                                                      .....RESPONDENTS
Digitally signed by RASHMI RONALD
VICTOR
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
Date: 2022.03.16 13:47:31 IST
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                                              6
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9727 of 2019

                                         Between:-
                                         DINESH AGRAWAL S/O JAMANA PRASAD
                                         AGRAWAL   ,  AGED   ABOUT 65  YEARS,
                                         OCCUPATION: BUSINESSMAN 31 PROFESSOR
                                         COLONY (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI MAHENDRA PATERIYA, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH          THR.
                                         COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY D AM OH DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    3.   JILA PANCHAYAT THROUGH CHIEF EXECUTIVE
                                         OFFICER DISTT. DAMOH (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9728 of 2019

                                         Between:-
                                         SMT NILU AGRAWAL W/O RAJENDRA AGRAWAL,
                                         AGED ABOUT 54 YEARS, OCCUPATION: HOUSE
                                         WIFE R/O VILAGEL WAD NO 7 NEAR SALMAN
                                         BANGALA (MADHYA PRADESH)

                                                                                        .....PETITIONER
                                         (BY SHRI MAHENDRA PATERIYA, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH          THR.
                                         COLLECTOR DMAOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DISTT-DAMOH (MADHYA PRADESH)

                                    3.   JILA PANCHAYAT DAMOH THR. THE CHIEF
                                         EXECUTIVE OFFICER DISTT-DAMOH (MADHYA
                                         PRADESH)

                                                                                      .....RESPONDENTS
Signature Not Verified
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
  SAN
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)
Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST

                                                     WRIT PETITION No. 9738 of 2019
                                                                 7
                                         Between:-
                                         HARI PALIWAL S/O BHUWAN BHUSAN PALIWAL,
                                         AGED    ABOUT     59  YEARS, OCCUPATION:
                                         BUSINESSMAN VILL. CIVIL WARD NO. 8,
                                         (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI MAHENDRA PATERIYA, ADVOCATE)

                                         AND

                                    1.   THE STATE OF M.P. THR THE COLLECTOR
                                         DAMOH DISTT. DAMOH (MADHYA PRADESH)

                                    2.   SUB      DIVISIONAL  OFFICER COMPETENT
                                         AUTHORITY DAMOH DAMOH DISTRICT DAMOH
                                         (M.P.) (MADHYA PRADESH)

                                    3.   JILA PANCHAYAT DAMOH THROUGH THE CHIEF
                                         EXECUTIVE OFFICER DAMOH DAMOH DISTRICT
                                         DAMOH (M.P) (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 9743 of 2019

                                         Between:-
                                         SMT ALKA PALIWAL W/O HARI PALIWAL, AGED
                                         ABOUT 51 YEARS, OCCUPATION: HOUSE WIFE R/O
                                         VILLAGE CIVIL WARD NO.8 DAMOH (MADHYA
                                         PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI MAHENDRA PATERIYA, ADVOCATE)

                                         AND

                                    1.   STATE OF MADHYA PRADESH THR.COLLECTOR
                                         COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY   THR. DISTT. DAMOH (MADHYA
                                         PRADESH)

                                    3.   JILA PANCHYAT DAMOH THROUGH THE CHIEF
                                         EXECUTIVE OFFICER DISTT. DAMOH (MADHYA
                                         PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)
Signature Not Verified
  SAN



                                                     WRIT PETITION No. 10653 of 2019
Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST
                                                                 8
                                         Between:-

                                         SHASHIKANT ASATI S/O SHRI BIHARILAL ASATI ,
                                         AGED    ABOUT     50   YEARS, OCCUPATION:
                                         BUSINESSMAN   JABALPUR      NAKA   DAMOH
                                         (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF M.P. THR. THE COLLECTOR
                                         DAMOH (MADHYA PRADESH)

                                    2.   THE SUB DIVISIONAL OFFICER AND COMPETENT
                                         A U T H O R I T Y D A M O H DAMOH (MADHYA
                                         PRADESH)

                                    3.   THE   CHIEF  EXECUTIVE  OFFICER JILA
                                         PANCHAYAT    DAMOH DISTT DAMOH MP
                                         (MADHYA PRADESH)

                                    4.   THE TEHSILDAR D A M O H DISTT DAMOH MP
                                         (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 28598 of 2021

                                         Between:-
                                         RAKESH KUMAR AGRAWAL S/O LATE SHRI
                                         GOVIND PRASAD AGRAWAL, AGED ABOUT 61
                                         Y E A R S , OCCUPATION: BUSINESSMAN CIVIL
                                         WARD NO 8 TANDON BAGEECHA DAMOH C/O
                                         SHRI BHISM KUMAR S/O LATE CHAMAN LAL
                                         KHATRI R/O GUARD LINE MAGANJ WARD NO 1
                                         DAMOH (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THR.
                                         COLLECTOR DAMOH DISTT. (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHOR ITY D A M O H DISTT.DAMOH (MADHYA
                                         PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
Signature Not Verified
  SAN
                                         DISTT.DAMOH (MADHYA PRADESH)

Digitally signed by RASHMI RONALD
VICTOR
                                    4.   THE    TEHSILDAR        DAMOH DISTT.DAMOH
Date: 2022.03.16 13:47:31 IST
                                         (MADHYA PRADESH)
                                                                 9
                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 28752 of 2021

                                         Between:-
                                         SURAJ PRASAD GUPTA S/O SHRI LAXMAN
                                         PRASAD GUPTA , AGED ABOUT 85 YEARS,
                                         OCCUPATION: BUSINESSMAN MAGANJ WARD
                                         NO.3 SAGAR ROAD DAMOH DISTT. DAMOH
                                         (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THR. THE
                                         COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHOR ITY D A M O H DISTT.DAMOH (MADHYA
                                         PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DAMOH DISTT.DAMOH (MADHYA PRADESH)

                                    4.   THE      TEHSILDAR D A M O H DISTT.DAMOH
                                         (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 28764 of 2021

                                         Between:-
                                         DEVENDRA KUMAR AGRAWAL S/O LATE SHRI
                                         K.L. AGRAWAL , AGED ABOUT 52 YEARS,
                                         OCCUPATION: BUSINESSMAN R/O BALAKOT
                                         ROAD KILLAI NAKA DAMOH DISTT. DAMOH
                                         (M.P.) C/O SHEELA AGRAWAL (EXPIRRED ON
                                         25.04.2005) W/O LATE SHRI K.L. AGRAWAL R/O
                                         KILLAI NAKA, DAMOH(M.P) (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THE. THE
Signature Not Verified
                                         COLLECTOR DAMOH, DISTT. DAMOH (M.P.)
  SAN
                                         (MADHYA PRADESH)
Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST       2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DISTT-DAMOH (MADHYA PRADESH)
                                                                 10

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DISTT-DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR     DAMOH DISTT-DAMOH (MADHYA
                                         PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 28773 of 2021

                                         Between:-
                                         SUNIL KUMAR DUA S/O OM PRAKASH DUA, AGED
                                         ABOUT 51 YEARS, OCCUPATION: BUSINESSMAN
                                         R/O MADHUVAN HOMES, DAMOH, DISTT. DAMOH
                                         (M.P.) (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND

                                    1.   THE STATE OF MADHYA PRADESH THE. THE
                                         COLLECTOR DISTT. DAMOH (M.P.) (MADHYA
                                         PRADESH)

                                    2.   SUB DIVISIONAL OFFICER AND COMPETENT
                                         AUTHORITY DISTT-DAMOH (MADHYA PRADESH)

                                    3.   CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                         DISTT-DAMOH (MADHYA PRADESH)

                                    4.   TEHSILDAR     DAMOH DISTT-DAMOH (MADHYA
                                         PRADESH)

                                                                                       .....RESPONDENTS
                                         (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                         FOR RESPONDENTS NO.1, 2 & 4)
                                         (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                     WRIT PETITION No. 29123 of 2021

                                         Between:-
                                         SMT.SAPNA AGRAWAL W/O DHARMENDRA
                                         AGRAWAL, AGED ABOUT 49 YEARS, OCCUPATION:
                                         BUSINESS BALAKOT ROAD, KILLAI NAKA,
                                         DAMOH (MADHYA PRADESH)

                                                                                         .....PETITIONER
                                         (BY SHRI H.S. RAJPUT, ADVOCATE)

                                         AND
Signature Not Verified
  SAN



                                    1.   THE STATE OF MADHYA PRADESH THROUGH
                                         COLLECTOR DAMOH (MADHYA PRADESH)
Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST
                                                                     11
                                    2.         SUB DIVISIONAL OFFICER AND COMPETENT
                                               AUTHORITY D AM OH DISTT. DAMOH (MADHYA
                                               PRADESH)

                                    3.         CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                               DISTT. DAMOH (MADHYA PRADESH)

                                    4.         TEHSILDAR     DAMOH DISTT. DAMOH (MADHYA
                                               PRADESH)

                                                                                                   .....RESPONDENTS
                                               (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                               FOR RESPONDENTS NO.1, 2 & 4)
                                               (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                                           WRIT PETITION No. 29124 of 2021

                                               Between:-
                                               RAHUL RAI S/O LATE TIKARAM RAI , AGED
                                               ABOUT 37 YEARS, BESIDE FATIMA NURSING
                                               HOME, KILLAI NAKA, BALAKOT ROAD, DAMOH
                                               (MADHYA PRADESH)

                                                                                                     .....PETITIONER
                                               (BY SHRI H.S. RAJPUT, ADVOCATE)

                                               AND

                                    1.         THE STATE OF MADHYA PRADESH THROUGH
                                               COLLECTOR DAMOH (MADHYA PRADESH)

                                    2.         SUB DIVISIONAL OFFICER AND COMPETENT
                                               AUTHOR I TY REVENUE   DEPARTMENT DISTT.
                                               DAMOH (MADHYA PRADESH)

                                    3.         CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                               DISTT. DAMOH (MADHYA PRADESH)

                                    4.         TEHSILDAR     DAMOH DISTT. DAMOH (MADHYA
                                               PRADESH)

                                                                                                   .....RESPONDENTS
                                               (BY SHRI PIYUSH DHARMADHIKARI, GOVERNMENT ADVOCATE
                                               FOR RESPONDENTS NO.1, 2 & 4)
                                               (NONE FOR RESPONDENT NO.3 DESPITE SERVICE)

                                             This petition coming on for hearing this day, JUSTICE SUJOY PAUL
                                    passed the following:
                                                                          ORDER

Regard being had to the smilitude of the questions involved, on the joint request of the parties, matters are analogously heard and decided by this common order.

Signature Not Verified SAN

Facts are taken from W.P. No.23943/2021. The Sub Dvisional Digitally signed by RASHMI RONALD VICTOR Date: 2022.03.16 13:47:31 IST Officer/Competent Authority under M.P. Lok Parisar (Bedakhli) Adhiniyam, 12 passed an order dated 29/09/2017 against which respondent No.3 preferred an appeal before Collector, Damoh. The said appeal was dismissed because it was belatedely filed. Aggreived, respondent No.3 filed W.P. No.16164/2018 before this Court which was decided on 23/07/2018 (Annexure P/3). The impugned order therein dated 31/03/2018 was set aside and matter was remitted back to the Appellate Authority with the direction to take up the appeal and decide it on merits.

Learned counsel for the petitioners contended that so far present petitions are concerned, the appeal filed by respondent No.3 before the Collector was against the order dated 29/09/2017 passed by the Competent Authority aforesaid. Similar orders in other cases were subject matter of challenge before learned Collector but in those cases, learned Collector considered a notification of Government dated 12/06/1981 and opined that the Commissioner, Revenue Division is the Appellate Authority. He did not entertain many such similar appeals, one such order dated 17/08/2021 (annexure P/5) is placed on record. Thus, learned Collecor in similar appeals took diametrically opposite view on the question of competency of the Appellate Authority.

Respondent No.3 entered appearance through his Advocate initially but thereafter did not appear today even in the pass over round.

Shri Piyush Dharmadhikari, learned Government Advocate supported the impugned order.

If the order impugned dated 09/04/2019 (Annexure P/4) is examined in juxtaposition to another order dated 17/08/2021 (Annexure P/5), it will be clear like noon day that learned Collector has taken diametrically opposite stand in both the orders. In impugned order, he decided the matter on merits treating himself to be the Competent Appellate Authority whereas in order dated 17/08/2021 (Annexure P/5), he opined that Collector is not the Competent Authority. This matter needs to be looked into by the Collector afresh and by taking into account his order dated 17/08/2021 (Annexure P/5).

In view of forgoing analysis, impugned orders dated 09/04/2019 in all the Signature Not Verified SAN cases are set aside. The matters are remitted back before the Collector to decide Digitally signed by RASHMI RONALD VICTOR the appeal in accordance with law by examining the question of competency and Date: 2022.03.16 13:47:31 IST 13 his own order dated 17/08/2021 (Annexure P/5). The parties shall appear before the Collector, Damoh on 07/04/2022 at 11:00 am. For this purpose, no fresh notices will be required to be issued to the parties. Learned Collector shall hear the parties and decide the matter in accordance with law. The petitions are disposed of without expressing any opinion on the merits and competency of the authority.

The learned Collector/Competent Authority shall make endevour to decide the appeals expediously preferably within 45 days from the date of first hearing.

                                         (SUJOY PAUL)                                     (DWARKA DHISH BANSAL)
                                            JUDGE                                                JUDGE
                                    RS




Signature Not Verified
  SAN




Digitally signed by RASHMI RONALD
VICTOR
Date: 2022.03.16 13:47:31 IST