Supreme Court - Daily Orders
Kottamyam District Cooperative Bank ... vs Asst. Commissioner Of Income Tax on 5 January, 2015
Bench: Anil R. Dave, Shiva Kirti Singh
ITEM NO.26 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
35261-35262/2014
(Arising out of impugned final judgment and order dated 27/08/2014
in ITA No. 175/2014,27/08/2014 in ITA No. 176/2014 passed by the
High Court Of Kerala At Ernakulam)
KOTTAMYAM DISTRICT COOPERATIVE BANK LTD Petitioner(s)
VERSUS
ASST. COMMISSIONER OF INCOME TAX Respondent(s)
(with interim relief and office report)
Date : 05/01/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. C. N. Sree Kumar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C).....CC 17177 of 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.01.08 11:03:42 IST Reason: