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Bangalore District Court

Airport Trps vs Muda Kanna on 2 November, 2015

Author: C M Pusphalatha

Bench: C M Pusphalatha

                                                                     Registered on:02-11-2015

                                                                     Decided on:02-11-2015

            IN THE COURT OF METROPOLITAN MAGISTRATE (TRAFFIC COURT I), BANGALORE

                (PRESENTED OVER BY C M PusphaLatha)

                C.C. 43969/2015



APPELLANTS:

AIRPORT TRPS, BANGALORE



RESPONDENTS:

MUDA KANNA, BANGALORE




ORDER

Convicted Sd/-

((PRESENTED OVER BY C M PusphaLatha)) (METROPOLITAN MAGISTRATE (TRAFFIC COURT I), BANGALORE)