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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in The Calcutta Sports Act, 1955

(3)Notwithstanding anything contained in sub-sections (1) and (2), the Association shall immediately at its establishment and for a period of two years thereafter consist of only such persons as the State Government may appoint as members thereof and the persons so appointed shall not be liable to pay any fees and shall hold office until the expiration of such period of two years.