Allahabad High Court
Ram Swaroop Yadav vs State Of U.P. And Another on 3 February, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 42 Case :- APPLICATION U/S 482 No. - 2679 of 2010 Petitioner :- Ram Swaroop Yadav Respondent :- State Of U.P. And Another Petitioner Counsel :- Sanjay Kumar,Smt. Sandhya Sachan Respondent Counsel :- Govt. Advocate Hon'ble Rakesh Tiwari J.
Matter is taken up in the revised list. None appears to press this application under section 482, Cr.P.C. The application is therefore dismissed for non prosecution. Order Date :- 3.2.2010 SNT/