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Allahabad High Court

Ram Swaroop Yadav vs State Of U.P. And Another on 3 February, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 42

Case :- APPLICATION U/S 482 No. - 2679 of 2010

Petitioner :- Ram Swaroop Yadav

Respondent :- State Of U.P. And Another

Petitioner Counsel :- Sanjay Kumar,Smt. Sandhya Sachan
Respondent Counsel :- Govt. Advocate

Hon'ble Rakesh Tiwari J.

 

Matter is taken up in the revised list. None appears to press this application under section 482, Cr.P.C. The application is therefore dismissed for non prosecution. Order Date :- 3.2.2010 SNT/