Section 8(4) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001
(4)[ The rate of dearness allowance payable to the pensioners shall be such as may be declared by the Government from time to time.] [Added by Haryana Notification No. S.O. 99/H.A. 12/1999/Sections 8 and 24/2005. dated 15.12.2005.]
