Andhra Pradesh High Court - Amravati
Addanki John David vs The State Of Andhra Pradesh on 26 February, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Crl.P.No.779 of 2024 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
04. 26.02.2024 SRK, J Interim order granted earlier is extended for a period of one week.
List the matter on 28.02.2024.
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SRK, J
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