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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(l) in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(l)[ "Management" means any person or body by whatever name called, managing or controlling the private institutions;] [Substituted by section 3(i) of UK Act no 26 of 2018.]