Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(b)the ship has in operation the sewage treatment plant to meet the operational requirements as specified under clause (a) of rule 9 and -
(i)the test results of the plant are laid down in the ship's International Sewage Pollution Prevention Certificate; and
(ii)the effluent shall not produce visible floating solids nor cause discolouration of the surrounding water.