Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

Bengal Presidency - Subsection

Section 33(1) in Bengal Medical Act, 1914

(1)The [State Government]may from time to time make rules to carry out the purposes of this Act.