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Punjab-Haryana High Court

State Of Haryana And Another vs Rishal Singh And Others on 26 November, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH


                                                               RFA No. 2070 of 1999 (O&M)

            State of Haryana and another
                                                                             .....Appellants
                                                      Versus

            Rishal Singh and others
                                                                            ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.

None for the landowners.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2265 of 1997, titled as State of Haryana and another Vs. Ashok Kumar and others.

(RAJESH BINDAL) JUDGE 26.11.2013 sharmila Devi Sharmila 2013.12.11 11:08 I attest to the accuracy and integrity of this document Chandigarh