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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(f) in Jammu and Kashmir Consumer Protection Rules, 1987

(f)The non-official members shall be entitled to A Class to and fro bus fare and an allowance of one hundred rupees per day for attending the meetings of the State Council or any working group. Members of Legislature shall be entitled to travelling and daily allowances at such rates as are admissible to such members under the Salaries and Allowances of Members of Jammu and Kashmir State Legislature Act, 1966.