Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Rajesh Kumar -Ii vs Union Of India And Others on 16 July, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.43                            COURT NO.9                 SECTION XI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   18235/2015

     (Arising out of impugned final judgment and order dated 16/02/2015
     in WA No. 9257/2015 passed by the High Court Of Judicature at
     Allahabad)

     RAJESH KUMAR -II                                                  Petitioner(s)

                                                  VERSUS

     UNION OF INDIA AND OTHERS                                         Respondent(s)
     (With office report)

     Date : 16/07/2015               This petition was called on for hearing today.

     CORAM :                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                                     HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)               Mr. K. B. Sounder Rajan,Adv.
                                     Ms. Shriya Raj Chauhan, Adv.
                                     Mr. Rohit Singh, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following

                                               O R D E R

The special leave petition is dismissed.





         (MEENAKSHI KOHLI)                                       (JASWINDER KAUR)
           COURT MASTER                                            COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2015.07.16
12:52:29 IST
Reason: