Supreme Court - Daily Orders
Rajesh Kumar -Ii vs Union Of India And Others on 16 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.43 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18235/2015
(Arising out of impugned final judgment and order dated 16/02/2015
in WA No. 9257/2015 passed by the High Court Of Judicature at
Allahabad)
RAJESH KUMAR -II Petitioner(s)
VERSUS
UNION OF INDIA AND OTHERS Respondent(s)
(With office report)
Date : 16/07/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K. B. Sounder Rajan,Adv.
Ms. Shriya Raj Chauhan, Adv.
Mr. Rohit Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.07.16
12:52:29 IST
Reason: