Punjab-Haryana High Court
Committee Golden Forests India Ltd vs Shanser Pal Singh And Ors on 3 November, 2025
Author: Vikas Bahl
Bench: Vikas Bahl
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
225
COCP No.1208 of 2022
Date of decision: November 3rd, 2025
Committee-Golden Forests India Ltd.
.....Petitioner
Versus
Sh. Shanser Pal Singh and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE VIKAS BAHL
Present: None for the petitioner.
None for respondent No.1.
Mr. K.S. Dadwal, Advocate
for respondent No.2.
Mr. Inderjeet Singh, Advocate.
VIKAS BAHL, J. (ORAL)
1. None has appeared on behalf of the petitioner to inform the Court as to whether any cause survives in the petition or not which is of the year 2022.
2. Accordingly, the petition is disposed of with liberty to the petitioner to revive the same in case any cause survives.
3. Registry is directed to send a copy of the present order to the petitioner at the address given in the memo of parties.
November 3rd, 2025 (VIKAS BAHL)
Puneet JUDGE
Whether speaking/reasoned : Yes
Whether reportable : No
PUNEET SACHDEVA
2025.11.04 11:40
I attest to the accuracy and
authenticity of this document
Chandigarh