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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(1) in Arunachal Pradesh University Act, 2012

(1)The Executive Council may, if it is deemed expedient to do so, appoint a Pro- Vice-Chancellor for such term as be decided by the Executive Council and the Pro-Vice-Chancellor shall have powers and perform such duties as may be prescribed by the Statutes.