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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(b) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(b)The total area of land already held by such tenant together with the area of small patch or strip shall not exceed the ceiling area applicable to such Khatedar tenant.