Delhi High Court - Orders
South Asia Foundation India Through Its ... vs Union Of India Through The Secretary, ... on 5 November, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10475/2024
SOUTH ASIA FOUNDATION INDIA THROUGH ITS
AUTHORISED REPRESENTATIVE MR NIHAR RANJAN DAS
.....Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Ms. Mansi Sood, Mr. Vinayak
Mehrotra, Mr. Areeb Amanullah and
Mr. Rohan Tewari, Advocates.
versus
UNION OF INDIA THROUGH THE SECRETARY, FCRA WING,
MINISTRY OF HOME AFFAIRS .....Respondent
Through: Mr. Ravi Prakash, CGSC with Mr.
Ali Khan, Mr. Sanad Dobwal,
Advocates with Mr. Rishav Kashyap,
G.P.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.11.2024
1. It is 3:20 PM. The undersigned is now scheduled to be part of a Larger Bench, and thus, it would not be possible to hear the matter today.
2. Re-notify on 18th February, 2025.
SANJEEV NARULA, J NOVEMBER 5, 2024 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2024 at 21:44:40